Arvind vs State Of Rajasthan ...
2023 Latest Caselaw 5432 Raj

[2023/RJJD/017767]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous II Bail Application No. 10446/2022

Arvind S/o Sh. Dungar Ram, Aged About 31 Years, Meghwalo Ka Bass, Baori, Kherapa P.s., Dist. Jodhpur Rural. (Lodged In Central Jail, Jodhpur).

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Moti Ram S/o Mangla Ram, B/c Meghwal, R/o Baori, Kherapa P.s., Dist. Jodhpur.

----Respondents

For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. S.K. Bhati, PP Mr. Karn Dutt, Mr. R.K. Rajan for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/05/2023

Learned counsel for the petitioner does not want to press

this second bail application.

Hence, this second bail application is dismissed as not

pressed.

(VIJAY BISHNOI),J 10-msrathore/-

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