Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Suman vs State Of Rajasthan
2023 Latest Caselaw 5431 Raj

Citation : 2023 Latest Caselaw 5431 Raj
Judgement Date : 26 May, 2023

Rajasthan High Court - Jodhpur
Suman vs State Of Rajasthan on 26 May, 2023
Bench: Vijay Bishnoi, Yogendra Kumar Purohit

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 6848/2023

Suman

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Manoj Chotia For Respondent(s) : Mr. M. S. Singhvi Sr.Advocate-cum-AG (through VC) assisted by Mr. K. S. Lodha Mr. Sandeep Shah Sr.Advocate-cum-AAG assisted by Mr. A. S. Rathore

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

26/05/2023

Learned counsel for the petitioner is directed to supply copy

of the writ petition to learned counsel for the respondents, who

may file reply to the writ petition before the next date of hearing.

List the matter on 10th July, 2023.

In the meanwhile, it is directed that any consequence which

may follow on account of petitioner's not willing to seek renewal,

will be subject to the final outcome of this petition.

List along with DBCWP No.3945/2023.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J 7-Ajaysingh/-

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter