Dinesh Kumar vs Lrs Of Balkishan And Ors
2023 Latest Caselaw 5226 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 10520/2009

Dinesh Kumar

----Petitioner Versus Lrs Of Balkishan And Ors

----Respondent

For Petitioner(s) : Mr. S.L. Sinwaria For Respondent(s) : Mr. D.K. Joshi Mr. Mahendra Thanvi

HON'BLE DR. JUSTICE NUPUR BHATI

Order

24/05/2023

1. The application (No.01/2023) has been preferred on behalf

of the petitioner seeking extention of the interim order dated

07.10.2010 in view of the judgment passed by Hon'ble the

Supreme Court in the case of Asian Resurfacing of Road

Agency Pvt. Ltd. Vs. Central Bureau of Investigation

reported in (2018) 16 SCC 299.

2. For the reasons indicated in the aforesaid application

(No.01/2023), the same is disposed of. The interim order dated

07.10.2010 granted by the Court is extended further for a period

of six months or till final disposal of the writ petition, whichever is

earlier.

3. The application (No.01/2023) is disposed of.

(DR. NUPUR BHATI),J

31-/Devesh/-

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