Lrs Of Mangilal And Anr vs Smt. Gawari
2023 Latest Caselaw 5200 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 3416/2014

Lrs Of Mangilal And Anr

----Petitioner Versus Smt. Gawari

----Respondent

For Petitioner(s) : Mr. N.A. Rajpurohit

HON'BLE DR. JUSTICE NUPUR BHATI

Order

24/05/2023

1. The application (No.01/2023) has been preferred on behalf

of the petitioner seeking extention of the interim order dated

04.07.2014 and by confirming the order dated 06.07.2017 passed

by a Coordinate Bench in view of the judgment passed by Hon'ble

the Supreme Court in the case of Asian Resurfacing of Road

Agency Pvt. Ltd. Vs. Central Bureau of Investigation

reported in (2018) 16 SCC 299.

2. For the reasons indicated in the aforesaid application

(No.01/2023), the same is disposed of. The interim order dated

04.07.2014 granted by the Court is extended further for a period

of six months or till final disposal of the writ petition, whichever is

earlier. The interim order dated 06.07.2017 passed by a

Coordinate Bench, is also confirmed.

3. The application (No.01/2023) is disposed of.

(DR. NUPUR BHATI),J

41-/Devesh/-

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