Pratap Singh vs State
2023 Latest Caselaw 5032 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1348/2019

Pratap Singh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Hitendra Singh For Respondent(s) : Mr. Vikram Sharma, P.P.

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

19/05/2023

List the matter after summer vacation.

Interim order, if any, to continue till the next date.

(PRAVEER BHATNAGAR),J 44-Taruna/-

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