Lrs Of Man Singh vs Suraj Kanwar And Ors
2023 Latest Caselaw 5029 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 14116/2017 Lrs Of Man Singh

----Petitioner Versus Suraj Kanwar And Ors.

----Respondent

For Petitioner(s) : Mr. Rajat Rajpurohit For Respondent(s) : Mr. Karan Singh Rathore

HON'BLE DR. JUSTICE NUPUR BHATI

Order

19/05/2023

1. The application (No.01/2023) has been preferred on behalf

of the petitioner seeking extention of the interim order dated

03.11.2017 in view of the judgment passed by Hon'ble the

Supreme Court in the case of Asian Resurfacing of Road

Agency Pvt. Ltd. Vs. Central Bureau of Investigation

reported in (2018) 16 SCC 299

2. For the resons indicated in the aforesaid application

(No.01/2023), the same is disposed of. The interim order dated

03.11.2017 granted by the Court is extended further for a period

of six months or till final disposal of the writ petition, whichever is

earlier.

3. The application (No.01/2023) is disposed of accordingly.

4. List the matter in the month of July, 2023, as prayed.

(DR. NUPUR BHATI),J

50-/Devesh/-

(2 of 2) [CW-14116/2017]

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