Rajasthan High Court - Jodhpur
Rajendra vs Rajasthan State Cooperative ... on 19 May, 2023
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 6935/2023
Rajendra S/o Ummed Ram, Aged About 38 Years, Resident Of
Village Jhujhanda, Tehsil Jaitaran, District Pali, Presently, Elected
Member Of Managing Committee From Ward No. 3 Of The
Sangawas, Gram Sewa Sahakari Samiti Limited, Sangawas,
Tehsil Jaitaran, District Pali.
----Petitioner
Versus
1. Rajasthan State Cooperative Tribunal, Metropolitan Court
Premises, Bani Park Jaipur 302016, Through Its Registrar.
2. Arbitrator Cum Inspector (Working), Cooperative
Societies, Office Of Deputy Registrar, Cooperative
Societies, Subhash Nagar-A, Near Petrol Pump, Pali,
Rajasthan.
3. Shri Mahendra Boresa, Election Officer, Sangawas Gram
Sewa Sahakari Samiti Limited, Sangwas, Presently Posted
As Loan Supervisor, Pali Central Cooperative Bank
Limited, College Road, Pali.
4. Shri Dharemendra Kala S/o Panna Ram, Village And Post
Office Jhujhanda, Tehsil Jaitaran, District Pali, Rajasthan.
5. Suresh Kumar S/o Anandi Lal, Chairman, Sangawas Gram
Sewa Sahakari Samiti Limited, Sangawas Through Its
Secretary, Sangawas Gram Sewa Sahakari Samiti Limited,
Sangawas, Tehsil Jaitaran, District Pali.
6. Kuldeep Singh S/o Kishan Singh, Vice-Chairman,
Sangawas Gram Sewa Sahakari Samiti Limited, Sangawas
Through Its Secretary, Sangawas Gram Sewa Sahakari
Samiti Limited, Sangawas, Tehsil Jaitaran, District Pali.
7. Ratan Lal S/o Labhu Lal, Member, Board Of Directors,
Sangawas Gram Sewa Sahakari Samiti Limited, Sangawas
Through Its Secretary, Sangawas Gram Sewa Sahakari
Samiti Limited, Sangawas, Tehsil Jaitaran, District Pali.
8. Lachha Ram S/o Shri Rugha Ram, Member Of Board Of
Directors, Sangawas Gram Sewa Sahakari Samiti Limited,
Sangawas Through Its Secretary, Sangawas Gram Sewa
Sahakari Samiti Limited, Sangawas, Tehsil Jaitaran,
District Pali.
9. Ganpat Lal S/o Hapu Ram, Member Of Board Of Director,
Sangawas Gram Sewa Sahakari Samiti Limited, Sangawas
Through Its Secretary, Sangawas Gram Sewa Sahakari
Samiti Limited, Sangawas, Tehsil Jaitaran, District Pali.
10. Rakesh Kumar S/o Bhanwar Lal Sen, Member Of Board Of
Directors, Sangawas Gram Sewa Sahakari Samiti Limited,
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Sangawas Through Its Secretary, Sangawas Gram Sewa
Sahakari Samiti Limited, Sangawas, Tehsil Jaitaran,
District Pali.
11. Shobha Ram S/o Narayan Lal, Member Of Board Of
Directors, Sangawas Gram Sewa Sahakari Samiti Limited,
Sangawas Through Its Secretary, Sangawas Gram Sewa
Sahakari Samiti Limited, Sangawas, Tehsil Jaitaran,
District Pali.
12. Arjun Singh S/o Hari Singh, Member Of Board Of
Directors, Sangawas Gram Sewa Sahakari Samiti Limited,
Sangawas Through Its Secretary, Sangawas Gram Sewa
Sahakari Samiti Limited, Sangawas, Tehsil Jaitaran,
District Pali.
13. Smt. Manju Tiwari W/o Gopal Singh, Member Of Board Of
Directors, Sangawas Gram Sewa Sahakari Samiti Limited,
Sangawas Through Its Secretary, Sangawas Gram Sewa
Sahakari Samiti Limited, Sangawas, Tehsil Jaitaran,
District Pali.
----Respondents
For Petitioner(s) : Mr. S.K.M. Vyas
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order
19/05/2023
1. Heard.
2. Issue notice to the respondents, returnable within four
weeks.
3. In the meanwhile, effect and operation of the award dated
27.01.2023 (Annexure-9) and judgment dated 04.05.2023 shall
remain stayed.
(DR. PUSHPENDRA SINGH BHATI), J.
139-Zeeshan
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