Citation : 2023 Latest Caselaw 4639 Raj
Judgement Date : 15 May, 2023
[2023/RJJD/015112]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR.
S.B. Civil Writ Petition No. 2694/2023
1. Jaimala Gupta D/o Prem Chand, Aged About 32 Years, R/o B/70-71, Murlipura Scheme, Jaipur (Rajasthan). Presently Posted As Teacher G-Iii (Level-2) (English) At Govt. Upper Primary School, Dhamniya Road Kesunda, Block And Panchayat Samiti Chhoti Sadari, District Pratapgarh (Raj.)
2. Komal Bajiya D/o Jhabar Singh Bajiya, Aged About 29 Years, R/o Village Dhani Mansawali, Vpo Tapiplya, Via Ringus, District Sikar (Rajasthan). Presently Posted As Teacher G-Iii (Level-2) (English) At Aajab Bai Nagori Govt. Girl Upper Primary School, Karju, Block And Panchayat Samiti Chhoti Sadari, District Pratapgarh (Raj.)
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary Education Department, Government Of Rajasthan Secretariat, Jaipur (Raj.).
2. The Principal Secretary, Rural Development And Panchayati Raj Department, Government Of Rajasthan Secretariat, Jaipur, Rajasthan.
3. Director (Elementary Education), Directorate Bikaner District Bikaner, Rajasthan.
4. Chief Executive Officer, Zila Parishad, Pratapgarh, Rajasthan.
5. District Education Officer (Elementary), Pratapgarh, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sushil Bishnoi. For Respondent(s) : Mr. Deepak Chandak for Mr. Pankaj Sharma, AAG.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order
15/05/2023
Heard.
Learned counsel for the petitioners submits that the
controversy involved in the present case is squarely covered by
[2023/RJJD/015112] (2 of 2) [CW-2694/2023]
judgment dated 02.02.2023 passed by a coordinate bench of this
court in S.B.Civil Writ Petition No.981/2022 (Chet Ram V/s
State of Rajasthan & Ors.).
The counsel for the respondents submits that he is not in a
position to dispute the submission made by the counsel for the
petitioners.
Accordingly, the present writ petition is disposed of in terms
of the order dated 02.02.2023 in the case of Chet Ram (supra).
(VINIT KUMAR MATHUR),J 37-AnilSingh/-
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