Jaswant Singh @ Kaka Singh vs State Of Rajasthan ...
2023 Latest Caselaw 4587 Raj

[2023/RJJD/014994]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous 5th Bail Application No. 14460/2022

Jaswant Singh @ Kaka Singh S/o Shri Gurmel Singh, Aged About 28 Years, R/o Redikpura, Tehsil Jainto Mandi, District Faridkot, Punjab. (At Present Lodged In District Jail, Hanumangarh)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Achala Ram For Respondent(s) : Mr. S.S. Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/05/2023

Learned counsel for the petitioner has submitted that since

trial of the case is almost completed, he does not want to press

this fifth bail application.

Hence, this fifth bail application is dismissed as not pressed.

(VIJAY BISHNOI),J

10-msrathore/-

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