Arvind Kumar Sharma vs The State Of Rajasthan ...
2023 Latest Caselaw 4337 Raj

[2023/RJJD/014232]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 5666/2023

Arvind Kumar Sharma

----Petitioner Versus The State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhanwar Singh

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

09/05/2023

Learned counsel for the petitioner submits that the

controversy involved in the present case is squarely covered by a

judgment of this Court rendered in S.B. Civil Writ Petition

No.5781/2018 (Honey Singh Chouhan V/s State of

Rajasthan & Ors.) decided on 07.05.2022.

Issue notice, returnable within four weeks.

(VINIT KUMAR MATHUR),J 75-Shahenshah/-

Powered by TCPDF (www.tcpdf.org)