Amit Kumar Pareek vs State Of Rajasthan
2023 Latest Caselaw 4265 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 836/2023

Amit Kumar Pareek

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kaushal Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Order

08/05/2023

Learned counsel for the petitioner prays for some more time

to place on record the judgment passed by this Court, whereby

the scheme of appointing/hiring Vidhyarthi Mitras has been

declared unconstitutional.

List in the month of July,2023.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

3-AjaySingh/-

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