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Santosh Kumar Meena vs Ajmer Vidhyut Vitran Nigam Ltd
2023 Latest Caselaw 4261 Raj

Citation : 2023 Latest Caselaw 4261 Raj
Judgement Date : 8 May, 2023

Rajasthan High Court - Jodhpur
Santosh Kumar Meena vs Ajmer Vidhyut Vitran Nigam Ltd on 8 May, 2023
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1817/2023

Santosh Kumar Meena

----Petitioner Versus Ajmer Vidhyut Vitran Nigam Ltd.

----Respondent

For Petitioner(s) : None.

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

08/05/2023

No one is present on behalf of the petitioner.

List after four weeks.

(VINIT KUMAR MATHUR),J 29-AnilSingh/-

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