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The Urban Improvement Trust vs State Of Rajasthan
2023 Latest Caselaw 4260 Raj

Citation : 2023 Latest Caselaw 4260 Raj
Judgement Date : 8 May, 2023

Rajasthan High Court - Jodhpur
The Urban Improvement Trust vs State Of Rajasthan on 8 May, 2023
Bench: Vijay Bishnoi, Praveer Bhatnagar

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 712/2021

The Urban Improvement Trust

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Narendra Rajpurohit

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Order

08/05/2023

Learned counsel for the appellant has submitted that against

the impugned judgment, private respondent - Bhagwati Devi has

preferred D.B. Special Appeal Writ No.575/2021, in which, this

Court while issuing notices has passed the interim order.

Issue notice.

Connect this appeal along with D.B. Special Appeal Writ

No.575/2021.

(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J

5-AjaySingh/-

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