Citation : 2023 Latest Caselaw 4241 Raj
Judgement Date : 8 May, 2023
[2023/RJJD/014017]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 50/2020
1. The State of Rajasthan, to be Served through the Secretary Revenue Department, Jaipur.
2. The Board of Revenue for Rajasthan, At Ajmer.
3. Revenue Appellate Authority, Bikaner.
4. Sub Divisional Officer (South), Bikaner.
----Appellants Versus
1. Ashu Singh S/o Late Jawahar Singh, Bikaner.
2. Prem Kumar S/o Late Jawahar Singh, Bikaner.
3. Asha Kanwar D/o Late Jawahar Singh, Bikaner.
4. Jamna Kuanwar D/o Late Jawahar Singh, Bikaner.
5. Jodha Singh S/o Late Jawahar Singh, Through Lrs-
6. Rakhu W/o Late Jawahar Singh, Bikaner.
7. Padam Sing S/o Late Jodha Singh, Bikaner.
8. Bhag Sing S/o Late Jodha Singh, Bikaner.
9. Vijay Sing S/o Late Jodha Singh, Bikaner.
10. Kalu Sing S/o Late Jodha Singh, Bikaner.
11. Rugh Sing S/o Late Jodha Singh, Bikaner.
12. Shaitan Sing S/o Late Jodha Singh, Bikaner.
13. Babu Sing S/o Late Jodha Singh, Bikaner.
14. Ram Singh S/o Late Jawahar Singh, Through Lrs-
15. Rukhma W/o Late Ram Singh, Bikaner.
16. Karni Singh S/o Late Ram Singh, Bikaner.
17. Khet Singh S/o Late Ram Singh, Bikaner.
18. Kheem Singh S/o Late Ram Singh, Bikaner.
19. Bheeru Singh S/o Late Ram Singh, Bikaner.
20. Dungar Singh S/o Late Ram Singh, Bikaner.
21. Mool Singh S/o Late Ram Singh, Bikaner.
22. Sohan Singh S/o Late Ram Singh, Bikaner.
23. Achu Kanwar D/o Late Ram Singh, Bikaner.
24. Sohan Kanwar D/o Late Ram Singh, Bikaner.
25. Khanu Singh S/o Late Jawahar Singh, Through Lrs-
[2023/RJJD/014017] (2 of 3) [SAW-50/2020]
26. Rudhi W/o Late Khanu Singh, Bikaner.
27. Har Singh S/o Late Khanu Singh, Bikaner.
28. Devi Singh S/o Late Khanu Singh, Through Lrs-
29. Rukma Mother/o Late Devi Singh, Bikaner.
30. Chandra Kanwar W/o Late Devi Singh, Bikaner.
31. Sawai Singh S/o Late Devi Singh, Bikaner.
32. Dilip Singh S/o Late Devi Singh, Bikaner.
33. Bheem Singh S/o Late Jawahar Singh, Bikaner.
34. Laxman Singh S/o Late Jawahar Singh, Bikaner.
35. Kishan Singh S/o Late Jawahar Singh, all the Petitioners by Caste Rajput, Residents of Village Gadiyala, Tehsil Kolayat, District Bikaner
36. Noor Mohammad S/o Jamu Khan, by Caste Musalman, Resident of Village Motasar Tehsil Kolayat District Bikaner.
----Respondents
For Appellant(s) : Mr. Pankaj Sharma, AAG with Mr. Rishi Soni For Respondent(s) : Mr. J.L. Purohit, Sr. Advocate assisted by Mr. Shashank Joshi
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR
Order
08/05/2023
Learned Senior Counsel Mr. J.L. Purohit appearing on behalf
of respondents has informed that the impugned order dated
26.05.2017 passed by learned Single Judge in S.B. Civil Writ
Petition No.3247/2000 alongwith connected writ petitions has
already been affirmed by the Division Bench of this Court vide
judgment dated 04.01.2018 passed in an appeal being D.B.
Special Appeal Writ No.994/2017 (Noor Mohammed Vs.
[2023/RJJD/014017] (3 of 3) [SAW-50/2020]
State of Rajasthan & Ors.) filed by one of the private
respondents.
Learned counsel appearing for the State is not in a position
to dispute the above facts.
In view of the above, the present special appeal is dismissed
in terms of the judgment dated 04.01.2018 passed in D.B.
Special Appeal Writ No.994/2017 (Noor Mohammed Vs.
State of Rajasthan & Ors.).
Accordingly, all pending applications are disposed of.
(PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J
57-Dharmendra/-
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