Ram Kishore Singhal vs State
2023 Latest Caselaw 4116 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 7406/2022

Hitendra Puri @ Pintu Goswami

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Misc(Pet.) No. 2306/2019 Ram Kishore Singhal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Criminal Misc(Pet.) No. 2611/2019 Ram Kishore Singhal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. DN Yadav For Respondent(s) : Mr. MS Bhati, PP Mr. Kalu Ram Bhati Mr. RS Mankad

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

04/05/2023

Arguments heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 156-157-raksha/-

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