Citation : 2023 Latest Caselaw 4031 Raj
Judgement Date : 3 May, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Miscellaneous Bail Application No. 2249/2023
Pushpendra Singh
----Petitioner Versus State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. B. Ray Bishnoi For Respondent(s) : Mr. Anil Joshi, AAG
HON'BLE MR. JUSTICE KULDEEP MATHUR
Order
03/05/2023
Arguments heard and concluded.
Judgment reserved.
List the matter for pronouncement on 08.05.2023.
(KULDEEP MATHUR),J 126-nidhi/-
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