Jas Raj vs State Of Rajasthan
2023 Latest Caselaw 4030 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 16598/2022

Jas Raj

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Sunil Beniwal, AAG Mr. Govind Suthar

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

03/05/2023

Though, the matter was listed for hearing on the stay

petition, however, detailed arguments were heard in the writ

petition itself.

Arguments heard and concluded.

Judgment reserved.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J 26-Arun/-

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