Babu Lal vs State
2023 Latest Caselaw 4028 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 192/2017

Babu Lal

----Appellant Versus State

----Respondent

For Appellant(s) : Mr. G.R. Poonia, Sr. Advocate asst. by Dr. Shanti Choudhary For Respondent(s) : Mr. Abhishek Purohit, AGA

HON'BLE MR. JUSTICE FARJAND ALI

Order

03/05/2023

1. An application for early listing the matter has been preferred

on behalf of the appellant on the ground that owing to the

judgment of the conviction, he has been terminated from the

services, however, he has a strong arguable case in his

favour.

2. For the reasons mentioned in the application, the same is

allowed.

3. List the matter in third week of May, 2023.

(FARJAND ALI),J 111-Ashutosh/-

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