Ram Singh vs The Directorate Ayurved ...
2023 Latest Caselaw 4024 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 963/2022

Ram Singh

----Appellant Versus The Directorate Ayurved Department

----Respondent

For Appellant(s) : Mr. K.K. Vyas For Respondent(s) : Mr. A.K. Gaur, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

03/05/2023

Learned counsel for the appellant prays for and is granted

four weeks' time to remove the defects pointed out by the

Registry, other than the defect of limitation.

List after four weeks.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

48-msrathore/-

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