Citation : 2023 Latest Caselaw 3959 Raj
Judgement Date : 3 May, 2023
[2023/RJJD/013353]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 8622/2022
1. Gopal Chhangani S/o Shri Laxmi Chand Sa Chhangani, Aged About 65 Years, R/o 21, Shreeji Kunj Pal Boranada Road, Jodhpur.
2. Karan Singh S/o Late Shri Prabhu Ram, Aged About 61 Years, R/o Bherji Nagar, Yojhana, Shikargarh, Jodhpur.
3. Om Singh Solanki S/o Shri Gopal Singh Solanki, Aged About 57 Years, R/o 93, Parswanath Nagar, Bhadwasiya, Jodhpur.
4. Bhura Ram Prajapati S/o Rawat Ram Prajapati, Aged About 68 Years, R/o Near Police Thana, Village And Post Luni, District Jodhpur.
5. Sudha Bhandari W/o Shri Shripal Bhandari, Aged About 61 Years, R/o 18/184, C.h.b., Jodhpur.
6. Shashi Kala Bora W/o Shri Devendra Bora, Aged About 60 Years, R/o Karni Bagh Opp. High Court Colony, Jodhpur.
7. Raj Bala Yadav W/o Dr. Shri O.p. Yadav, Aged About 54 Years, R/o C-169, Krishna Nagar, Pali Road, Jodhpur.
8. Nivedita Bhansali W/o Late Shri Surendra Bhansali, Aged About 56 Years, R/o Kamla Nehru Nagar, Jodhpur.
9. Shri Surendra Bhansali S/o Late Shri Jaswant Mal Bhansali, Through His Legal Hairs Smt. Nivedita Bhansali, Aged About 39 Years, R/o Kamla Nehru Nagar, Jodhpur.
10. Naresh Singhvi S/o Shri Padamraj Singhvi, Aged About 52 Years, R/o Shankar Nagar, Pal Road, Jodhpur.
11. Shyam Chandra Sharma S/o Shri Moti Lal Sharma, Aged About 66 Years, R/o Parihar Nagar, Bhadwasiya, Jodhpur.
12. Anil Mehta S/o Shri Ganpat Raj Mehta, Aged About 59 Years, R/o Hanuwant Bagh, Ratanada, Jodhpur.
13. Usha Mohnot (Kankariya) W/o Shri S.k. Jain, Aged About 62 Years, R/o 177-C, Shyam Nagar, Jodhpur.
14. Ratan Lal Bothra S/o Shri Devilal Bothra, Aged About 53 Years, R/o Opp. Preksha Hospital, Pal Road, Jodhpur.
15. Sushila Duggar W/o Shri Ranjeet Mal Duggar, Aged About 72 Years, R/o 159 Shantipriya Nagar, Jodhpur.
16. Sawai Singh S/o Shri Kishna Ram, Aged About 57 Years, K.k. Colony, Jodhpur.
17. Bhanwar Lal S/o Late Shri Rana Ram, Aged About 57 Years, R/o In Front Of Manchhapurna Mahadev Temple, Jodhpur.
18. Kamal Kishore Panwar S/o Shri Mool Chand Panwar, Aged About 57 Years, R/o U.i.t. Colony, Pratap Nagar, Jodhpur.
19. Kesha Ram S/o Shri Bhera Ram, Aged About 61 Years, R/o Saraswati Nagar, Basni 1St Phase, Jodhpur.
20. Nirmala Sant D/o Madhav Shambhu Modhe, Aged About
[2023/RJJD/013353] (2 of 3) [CW-8622/2022]
71 Years, R/o 17E/483, C.h.b., Jodhpur.
21. Sushila Harsh D/o Pushpadat Purohit W/o Rajendra Harsh, Through Her Legal Hairs Smt. Madulika Harsh D/o Sushila Harsh Aged About 25 Years, R/o Jalap Mohalla, Jodhpur.
22. Chandra Kala Singhvi W/o Shri Late Rajendra Singh Singhvi, Aged About 63 Years, R/o Vijay Singh Shah Ki Haveli, Jhunu Dhanmandi Ke Upar Singh Pole, Jodhpur.
23. Shakuntala Mehta D/o Sagarmal Mehta, Aged About 69 Years, R/o Goliyo Ki Pole, Kapra Bazar, Jodhpur.
24. Sudhir Bacchawat W/o Shri Satyadev Sushil, Aged About 54 Years, R/o C/54, Shastri Nagar, Jodhpur.
25. Brijesh Singhvi S/o Late Chanchal Mal Singhvi, Aged About 61 Years, R/o 812, 7Th Chopasani Road, Near Dalda Building, Jodhpur.
26. Jai Prakash Arora S/o Late Sh. Mansha Ram Ji Arora, Aged About 69 Years, R/o Near Dauji Ka Mandir, Hati Ram Ka Odha, Jodhpur.
27. Suresh Mal Singhvi S/o Sh. Muni Mal Singhvi, Aged About 65 Years, R/o 260, Marudhar Keshari Nagar, Shobhawato Ki Dhani, Khema Kua, Pal Road, Jodhpur.
----Petitioners Versus
1. State Of Rajasthan, Through The Secretary, Secondary Education Department, Govt. Of Rajasthan, Jaipur.
2. The Director, Secondary Education Department, Directorate Bikaner.
3. District Education Officer (Hq), Secondary Education Department, Jodhpur.
4. Managing Committee (Shikshan Samiti Shri Singh Sabha), Sardar Senior Secondary School, Jodhpur Through Its Secretary.
----Respondents
For Petitioner(s) : Mr. Pramendra Bohra For Respondent(s) : Mr. Vishal Jangid
JUSTICE DINESH MEHTA
Order
03/05/2023
1. Learned counsel for the petitioners, at the outset, makes a
limited submission that the respondents may be directed to
[2023/RJJD/013353] (3 of 3) [CW-8622/2022]
consider and decide the representation of the petitioners, while
keeping into consideration the judgment rendered by Jaipur Bench
of this Court in State of Rajasthan & Anr. Vs. The
Management Committee Sh. Bhagwan Das Todi College :
D.B. Special Appeal (Writ) No. 663/2015, decided on
06.11.2015.
2. Learned counsel for the respondents do not have any
objection regarding the submission made by learned counsel for
the petitioners.
3. In light of such limited submission, the present writ petition
is disposed of with a direction to the respondents to decide the
representation of the petitioners, while keeping into consideration
the judgment passed by Jaipur Bench of this Court in
Sh. Bhagwan Das Todi (supra), within a period of three months
from today, strictly in accordance with law.
4. All pending application stands disposed of.
(DINESH MEHTA),J 125-Arvind/-
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