Bhati Udhyog vs Smt. Sunita Panwar ...
2023 Latest Caselaw 3857 Raj

[2023/RJJD/012781]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 380/2023

Bhati Udhyog, Through Its Partner Shri Bhopal Singh S/o Shri Bhanu Singh Bhati, Aged About 76 Years, Address In Front Of Radha Bhawan, Paota C Road, Jodhpur, Rajasthan.

----Appellant Versus Smt. Sunita Panwar W/o Ashok Kumar, Plot No.618, A, Residency Road, Near 12th Pal Road Circle, Jodhpur, Rajasthan.

----Respondent

For Appellant(s) : Mr. Manish Patel

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

01/05/2023

1. Learned counsel for the appellant has submitted that since

the appellant has already filed a review petition before the learned

Single Judge against the impugned judgment, he wants to

withdraw this special appeal writ.

2. Accordingly, this special appeal writ is dismissed as

withdrawn.

3. Stay application is also dismissed.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

Abhishek Kumar S.No.26

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