M/S Jagdamba Fitness Centre vs State Of Rajasthan
2023 Latest Caselaw 2794 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9093/2019

                                   M/s Jagdamba Fitness Centre
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Dr. Ganesh Parihar, AAG

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

10/03/2023

The matter comes upon an application(IA No.1/2022) for

early listing of the case.

For the reasons mentioned in the application(IA No.1/2022),

the same is allowed.

List this matter on 22.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /30

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