State Of Rajasthan vs Rajiv Nursing School Society ...
2023 Latest Caselaw 2632 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 307/2023

State Of Rajasthan

----Appellant Versus Rajiv Nursing School Society (Bikana College Of B.sc. Nursing)

----Respondent

For Appellant(s) : Mr. Sandeep Shah, AAG (through VC) with Mr. Nishant Bafna For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI

Judgment / Order

31/03/2023

Mr. Sandeep Shah, learned AAG has submitted that learned

counsel Mr. Shreyansh Mardia is appearing as caveator in the

matter and E-copy of the appeal has already been sent to him.

Learned counsel Mr. Mardia is not present today.

Hence, let this appeal be listed on 10.4.2023.

(RAJENDRA PRAKASH SONI),J (VIJAY BISHNOI),J

16-msrathore/-

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