Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Parmanand S/O Mangilal vs State Of Rajasthan
2023 Latest Caselaw 2619 Raj/2

Citation : 2023 Latest Caselaw 2619 Raj/2
Judgement Date : 2 March, 2023

Rajasthan High Court
Parmanand S/O Mangilal vs State Of Rajasthan on 2 March, 2023
Bench: Uma Shanker Vyas
                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                        2764/2023

                                   Parmanand S/o Mangilal
                                                                                           ----Petitioner
                                                                  Versus
                                   State of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mrs. Pinki (present in person), wife of accused-petitioner For : Mr. C.G. Chopra, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

02/03/2023

Learned Public Prosecutor is directed to procure

the case diary.

List after two weeks.

(UMA SHANKER VYAS),J

DANISH USMANI /96

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter