Pawan Kumar Gautam, S/O Ramesh ... vs State Of Rajasthan
2023 Latest Caselaw 2616 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 815/2019

                                   Pawan Kumar Gautam, S/o Ramesh Chand Gautam
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Nalin G. Narain, AGC Ms. Archana

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

The matter comes upon an application (IA No.1/2023) filed

by the petitioner for allowing the writ petition as prayed in the

light of judgment dated 09.05.2017 in S.B. Civil Writ Petition

No.7371/2014 titled as Swaroop Kumar Acharya Vs. State of

Rajasthan & Ors.

No one has put in appearance on behalf of the petitioner.

List the matter for admission after four weeks.

Prayer made in the application(IA No.1/2023) shall be

considered at the time of admission.

(GANESH RAM MEENA),J

ARTI SHARMA /24

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