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Pr. Commissioner Of Income Tax ... vs M/S Miraj Developers Pvt. Ltd
2023 Latest Caselaw 2616 Raj

Citation : 2023 Latest Caselaw 2616 Raj
Judgement Date : 29 March, 2023

Rajasthan High Court - Jodhpur
Pr. Commissioner Of Income Tax ... vs M/S Miraj Developers Pvt. Ltd on 29 March, 2023
Bench: Vijay Bishnoi, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Income Tax Appeal No. 1/2018

Pr. Commissioner Of Income Tax Central

----Appellant Versus M/s Miraj Developers Pvt. Ltd.

----Respondent

For Appellant(s) : Mr. K.K. Bissa

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

29/03/2023

Learned counsel for the appellant prays for and is granted

last opportunity to remove the defect No.2 (i) (ii) and (iii) pointed

out by the Registry.

List on 12.4.2023.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

35-msrathore/-

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