Anurag Tada vs State Of Rajasthan
2023 Latest Caselaw 2614 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 222/2022

Anurag Tada

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. G.R. Poonia assisted by Ms. Shanti Choudhary For Respondent(s) : Mr. MS Bhati, PP Mr. Bherulal Jat Mr. Subash Chandra, ACDP, SIUCAW (West), Jodhpur Commissioner

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order

29/03/2023

Argument heard and concluded.

Judgment reserved.

(MANOJ KUMAR GARG),J 215-raksha/-

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