Smt Bimla Devi Agarwal W/O Shri ... vs The State Of Rajasthan
2023 Latest Caselaw 2603 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 12155/2021

                                   Smt Bimla Devi Agarwal W/o Shri Prahlad Kumar Agarwal
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. Akshay Sharma for State Mr. Ramratan Sharma, DC-JDA present in person

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

02/03/2023

List the matter on 27.03.2023.

(GANESH RAM MEENA),J

Sharma Nk/54

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