Krishna Murari @ Murali S/O ... vs State Of Rajasthan ...
2023 Latest Caselaw 2570 Raj/2

                                   [2023/RJJP/003515]

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous II Bail Application No. 1703/2023
                                   Krishna Murari @ Murali, S/o Styanarayan @ Gasraj, Aged About
                                   29 Years, R/o Village Tarda, Police Station Anta, District Baran
                                   (Rajasthan) ( Presently Confined At District Jail Baran)
                                                                                            ----Accused-Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through P.p.
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Satyanarayn, father of the petitioner, present in person For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

01/03/2023

Father of the petitioner wants to withdraw the second bail

application.

The second bail application is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Sudha/13

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