Sanjay Sharma S/O Omprakash ... vs Vardhman Mahaveer Open ...
2023 Latest Caselaw 2564 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2889/2023

                                   Sanjay Sharma S/o Omprakash Sharma
                                                                                                       ----Petitioner
                                                                       Versus
                                   Vardhman Mahaveer Open University & Anr.
                                                                                                    ----Respondents

For Petitioner(s) : None present For Respondent(s) :

HON'BLE MR. JUSTICE SUDESH BANSAL

Order

01/03/2023

Petitioner has filed instant writ petition challenging the

judgment dated 20.01.2023 passed by the Labour Court, Kota

whereby dismissing the petitioner's application 2 A (2) of the

Industrial Disputes Act, 1947.

Admit.

Issue notice to respondents.

Record of the Labour Court be summoned.

(SUDESH BANSAL),J

TN/42

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