Jagmohan Sharma S/O Sh. Girraj ... vs Badri Prasad Sharma S/O Girraj ...
2023 Latest Caselaw 2546 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 7919/2019

                                   Jagmohan Sharma S/o Sh. Girraj Prasad Sharma
                                                                                                      ----Petitioner
                                                                       Versus
                                   Badri Prasad Sharma S/o Girraj Prasad Sharma
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

List this matter after two weeks.

Till then, interim order, if any, shall continue.

(GANESH RAM MEENA),J

ARTI SHARMA /39

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