Anil Kumar S/O Shri Devi Singh vs State Of Rajasthan
2023 Latest Caselaw 2545 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 16996/2019

                                   Anil Kumar S/o Shri Devi Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Bharat Saini, AGC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

No one has put in appearance on behalf of the petitioner.

Counsel for the respondents is directed to file additional

affidavit alongwith the relevant documents to show that two years

Diploma Course is required for registration in Rajasthan

Paramedical Council.

List this matter after two weeks.

(GANESH RAM MEENA),J

ARTI SHARMA/114

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