State And Anr vs Bor Ajmer And Ors
2023 Latest Caselaw 2542 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Writ Restoration Application No. 675/2017

                                   State And Anr
                                                                                                     ----Petitioner
                                                                      Versus
                                   Bor Ajmer And Ors
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Manoj Bhardwaj, Tehsildar, Basedi For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

Mr. Manoj Bhardwaj, Tehsildar, Basedi appearing for the

petitioner-State is granted two weeks time to submit PF and

correct notices of Respondents No. 1 to 10.

List this matter after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /4

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