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Vijay Kumar Chandiramani vs J D A
2023 Latest Caselaw 2531 Raj/2

Citation : 2023 Latest Caselaw 2531 Raj/2
Judgement Date : 1 March, 2023

Rajasthan High Court
Vijay Kumar Chandiramani vs J D A on 1 March, 2023
Bench: Ganesh Ram Meena
      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

               S.B. Civil Writ Petition No. 4163/2017

Vijay Kumar Chandiramani
                                                                  ----Petitioner
                                   Versus
JDA
                                                                ----Respondent

Connected With S.B. Civil Writ Petition No. 7375/2005 Y N Bhargava And Ors

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writ Petition No. 5601/2009 JDA

----Petitioner Versus The App Tribunal J D A And Ors

----Respondent S.B. Civil Writ Petition No. 5603/2009 JDA

----Petitioner Versus The Appellate Tribunal Jaipur

----Respondent S.B. Civil Writ Petition No. 3411/2011 Rajeev Kumar Gupta And Ors

----Petitioner Versus State Of Raj And Anr

----Respondent S.B. Civil Writ Petition No. 15913/2015 Surya Narayan Sharma

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 15914/2015 Chameli Devi

(2 of 3) [CW-4163/2017]

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 15915/2015 Brahmanad Gupta

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 15921/2015 Tara Gupta

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 16828/2015 Sushila Pareek

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 16845/2015 Rajendra Singh Parmar

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 16873/2015 Gajraj Singh

----Petitioner Versus State Urban Developmentors

----Respondent S.B. Civil Writ Petition No. 5479/2017 Nisha Chandiramani

----Petitioner Versus JDA

----Respondent

(3 of 3) [CW-4163/2017]

For Petitioner(s) : Mr. Sandeep Sharma through VC For Respondent(s) : Mr. Anil Mehta AAG with Mr. Ribhu Datta

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

List these matters after four weeks.

(GANESH RAM MEENA),J

Sharma Nk/49-61

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