Smt Nirmala Poonglia And Ors vs J D A And Ors
2023 Latest Caselaw 2528 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR
                                                 S.B. Civil Writ Petition No. 5258/2018

                                   Smt Nirmala Poonglia And Ors
                                                                                                      ----Petitioners
                                                                       Versus
                                   J D A And Ors
                                                                                                    ----Respondents

Connected With

1. S.B. Civil Writ Petition No. 5259/2018

2. S.B. Civil Writ Petition No. 5260/2018

3. S.B. Civil Writ Petition No. 5262/2018

4. S.B. Civil Writ Petition No. 5266/2018

5. S.B. Civil Writ Petition No. 5270/2018

6. S.B. Civil Writ Petition No. 5271/2018

7. S.B. Civil Writ Petition No. 5272/2018

8. S.B. Civil Writ Petition No. 5273/2018

9. S.B. Civil Writ Petition No. 5274/2018

10. S.B. Civil Writ Petition No. 5275/2018

11. S.B. Civil Writ Petition No. 5276/2018

12. S.B. Civil Writ Petition No. 5277/2018

13. S.B. Civil Writ Petition No. 5278/2018

14. S.B. Civil Writ Petition No. 5279/2018

For Petitioner(s) : None present For Respondent(s) : Mr. Akshay Sharma, AGC Mr. Ram Ratan Sharma, Deputy Commissioner, JDA

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

01/03/2023

List these matters after four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /69-83

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