Kishan Lal @ Vicky Nagiya vs State Of Rajasthan
2023 Latest Caselaw 2152 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1840/2023

Kishan Lal @ Vicky Nagiya

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 1842/2023 Pankaj Kumar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Ms. Lalita Regar w/o accused-

petitioner Kishanlal, present-in- person For Respondent(s) : Mr. Mahipal Bishnoi, P.P.

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

10/03/2023

Ms. Lalita Regar, wife of accused-petitioner Kishanlal,

present-in-person, is directed to submit copy of charge-sheet.

List these matters on 17.03.2023.

(MADAN GOPAL VYAS),J 150-151 Bharti/-

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