Shohil S/O Abdul Rasheed vs State Of Rajasthan
2023 Latest Caselaw 942 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 188/2023

                                   Shohil S/o Abdul Rasheed
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Abdul Rahim Khan For Respondent(s) : Mr. Babu Lal Nasuna, P.P.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/01/2023

List this case after one week, as prayed.

(GANESH RAM MEENA),J

ARTI SHARMA /88

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