Jitendra Singh And Ors vs State Of Rajasthan Through Pp
2023 Latest Caselaw 93 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 471/2014

                                   Jitendra Singh And Ors
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Jaswant Rathore For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

03/01/2023

It is informed by counsel for the appellant that one of the

accused-appellant has expired.

Learned Additional Government Advocate is directed to call

for the report in this regard.

List this matter on 23.01.2023.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /38

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