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Mahesh Paratha Son Of Khacher ... vs State Of Rajasthan ...
2023 Latest Caselaw 747 Raj/2

Citation : 2023 Latest Caselaw 747 Raj/2
Judgement Date : 23 January, 2023

Rajasthan High Court
Mahesh Paratha Son Of Khacher ... vs State Of Rajasthan ... on 23 January, 2023
Bench: Pankaj Bhandari, Anil Kumar Upman
                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                                      D.B. Criminal Appeal No. 13/2021

                                   Mahesh Paratha Son Of Khacher Singh
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Vivek Goyal For Respondent(s) : Mr. Javed Choudhary, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANIL KUMAR UPMAN

Order

23/01/2023

As per information received, complainant has expired.

Report is taken on record.

Arguments heard.

Judgment reserved.

(ANIL KUMAR UPMAN),J (PANKAJ BHANDARI),J

HEENA/26

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