Sonu Kanwar vs State Of Rajasthan
2023 Latest Caselaw 663 Raj

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
                S.B. Civil Writ Petition No. 10481/2018

Sonu Kanwar W/o Sh. Surendra Singh Rathore D/o Sh. Ganga
Singh Ranawat, Aged About 31 Years, Chaparasi Colony, Gayatri
Nagar, Bhilwara.
                                                                        ----Petitioner
                                       Versus
1.      State      Of   Rajasthan,        Through         The       Secretary,    Home
        Department Govt. Of Rajasthan Jaipur.
2.      Additional Superintendent Of Police, Police Line Bhilwara.
3.      District    Superintendent             Of    Police,        Bhilwara     District
        Bhilwara.
                                                                     ----Respondents


For Petitioner(s)            :     Mr. Pramendra Bohra.
For Respondent(s)            :     Mr. Anil Kumar Bissa, AGC.



     HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                        Order

17/01/2023

     Learned counsel for the petitioner submits that the petitioner

would   be    satisfied,      if   her     representation            praying     for   re-

determination of her rights is decided by the respondents, after

passing the speaking order, in light of such judgment rendered by

Division Bench of this Hon'ble Court in the case of Priyanka

Shrimali Vs. State of Rajasthan and Ors. (Civil Reference

No.1/2022) decided alongwith other connected petitions on

13.09.2022.

     In light of such submission, the present petition is disposed

of with a direction to the respondents to decide the representation

of the petitioner pertaining to re-determination of rights, by

passing a speaking order, within sixty days, strictly in accordance

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                                   with law, more particularly, while keeping into consideration the

                                   order passed in the case of Priyanka Shrimali (Supra).

                                         All pending applications also stand disposed of.



                                                                 (DR.PUSHPENDRA SINGH BHATI), J.

39-Jitender/Suraj

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