Ranveer vs State Of Rajasthan
2023 Latest Caselaw 544 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 1107/2022

Ranveer

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Gupta For Respondent(s) : Mr. B.R. Bishnoi, AGC

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

12/01/2023

Learned counsel Shri Pankaj Kumar Gupta submits that an

application for grant of leave to appeal against the impugned

judgment has been filed on behalf of the complainant by counsel

Shri N.L. Joshi.

In this background, name of Shri N.L. Joshi, Advocate shall

henceforth be reflected in the cause list as counsel for the

complainant and the application for SOS shall be listed after

showing his name.

Renotify on 19.01.2023.

(KULDEEP MATHUR),J (SANDEEP MEHTA),J

18-Pramod/Divya/-

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