Rajasthan High Court

Tejpal Jat Son Of Shunaram Jat vs Rajasthan University Of Health ... on 16 January, 2023

Bench: Inderjeet Singh

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 14454/2021

Ved Prakash Sharma Son Of Shri Brij Mohan Sharma, Aged
About 30 Years, Resident Of 105, Banshi Ka Bagh, Barkheda
Rampur, Karauli (Raj.).
                                                                      ----Petitioner
                                      Versus
1.        State Of Rajasthan, Through Secretary, Higher Education,
          Secretariat, Jaipur.
2.        Rajasthan University Of Health Sciences, Jaipur Through
          Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Tonk
          Road, Jaipur-302033
3.        The Controller Of Examination, Rajasthan University Of
          Health Sciences, Jaipur Through Registrar, Sector-18,
          Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur-302033
                                                                   ----Respondents

Connected With S.B. Civil Writ Petition No. 14024/2021 Narendra Kumar S/o Madan Lal Prajapat, Aged About 26 Years, R/o Village Pot Karsansar Via Renwal Teh. Phulera District Jaipur (Raj.).

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18, Pratap Nagar, Jaipur.

3. Aadi College Of Nursing, Through Its Principal, Plot No. 3 And 4, Jai Nagar ,harmada, Sikar Road, , Jaipur.

----Respondents S.B. Civil Writ Petition No. 14108/2021 Tejpal Jat Son Of Shunaram Jat, Aged About 26 Years, R/o Kanyavas Govindpura, Post Jayrampura, Tehsil Aamer, District Jaipur (Raj)

----Petitioner Versus

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1. Rajasthan University Of Health Sciences, Through Its Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Tonk Road Jaipur.

2. The Controller Of Examination, Rajasthan University Of Health Sciences, Sector-18, Kumbha Marg, Pratap Nagar, Tonk Road Jaipur.

3. Principal, Jai Durga College Of Nursing, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14378/2021 Babu Lal Kushwah S/o Shri Shokaran Kushwah, Aged About 33 Years, R/o Dugari, Tehsil Nainwa, District Bundi, Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Medical Education, Government Of Rajasthan, Jaipur.

2. Rajasthan University Of Health Sciences, Jaipur Through Its Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

3. Pink City College Of Nursing, Through Its Principal Jaipur Opposite Samota Public School, Dhaka Nagar, Sirsi Road, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14387/2021 Hemendra Kumar S/o Shri Gutti Beniwal, Aged About 26 Years, R/o 112/222, Ram Tirth Marg, Mansarovar, Jaipur, Rajasthan.

----Petitioner Versus

1. Rajasthan University Of Health Science, Jaipur Through Its Registrar.

2. The Principal, Bhagwan Mahaveer Cancer Hospital And Research Centre, J.l.n. Marg, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14445/2021 Mohammed Zaheer S/o Shri Abdual Zabbar, Aged About 31 Years, R/o House No. 192/ 64, Pratap Nagar, Sanganer, Jaipur (Raj.)

----Petitioner

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Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18, Pratap Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14538/2021 Okesh Kumar S/o Laxman Singh, Aged About 28 Years, R/o C- 517, Jda Colony, Paldi Meena, Agra Road, Jaipur (Raj.)

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18, Pratap Nagar, Jaipur.

3. Symbiosis Institute Of Nursing, Through Its Principal, Nri Circle Pratap Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14612/2021 Pankaj Parasar S/o Shri Motilal, Aged About 26 Years, R/o Ward No. 14, Near Subedar Well, Bari Bass, Sardarshahar, District Churu (Raj.).

----Petitioner Versus

1. The Rajasthan University Of Health Sciences, Jaipur Through Its Registrar, Sector -18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur (Raj.)

2. Controller Of Examination, Rajasthan University Of Health Sciences, Jaipur, Sector 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur, Rajasthan

3. M.n. College Of Nursing, Through Registrar, M.n. Hospital And Research Centre, Near Dr. Karni Singh Stadium, Bikaner.

----Respondents S.B. Civil Writ Petition No. 14690/2021 Shahbaz Khan Son Of Shri Abdul Salam Khan, Aged About 26 Years, Resident Of 227B, M G Colony, Bajria, Sawai Madhopur, Rajasthan.

                                             (4 of 10)             [CW-14454/2021]


                                                                   ----Petitioner
                                   Versus

1. Rajasthan University Of Health Sciences, Jaipur Through Its Registrar.

2. Ranthambhore College Of Nursing, Near Roadways Bus Depo, Jyoti Nagar, Housing Board, Sawai Madhopur, Rajasthan Through Principal

----Respondents S.B. Civil Writ Petition No. 14691/2021 Jaiprakash Singh Son Of Shri Birbal Singh, Aged About 26 Years, Resident Of Village Dantujala, District Sikar, Rajasthan.

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Jaipur Through Its Registrar.

2. Anupama Medical Training Institute Of Nursing, Jeevan Nagar, Sanwali Road, Near Daffodil School, Rajasthan Through Principal

----Respondents S.B. Civil Writ Petition No. 14747/2021 Surendra Meena S/o Shri Ramkishan Meena, Aged About 28 Years, R/o Village-Peelwa,post-Ukroond, Tehsil Mahwa, Ukroond, Dausa, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Medical Education, Government Of Rajasthan, Jaipur.

2. Rajasthan University Of Health Sciences, Jaipur Through Its Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

3. Saraswati College Of Nursing, Through Its Principal Dausa 15, Ramnagar, Agra Rd, Behind New Tiwari Hospital, Pilot Nagar, Dausa, Rajasthan 303303

----Respondents S.B. Civil Writ Petition No. 14766/2021 Bharat Raj Yogi S/o Nehnu Nath, Aged About 27 Years, R/o Village Karola Teh. Tonk District Tonk (Raj.).

                                                   (5 of 10)            [CW-14454/2021]


                                                                        ----Petitioner
                                        Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18, Pratap Nagar, Jaipur.

3. B.l.m College Of Nursing, Through Its Principal, Shop No.5 Riico Area,sitapura, Jaipur.

----Respondents S.B. Civil Writ Petition No. 14768/2021 Priyank Dadhich S/o Krishan Dutt Dadhich, Aged About 28 Years, R/o Acharya Ji Ki Gali District Bundi (Raj.).

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18, Pratap Nagar, Jaipur.

3. Arihant College Of Nursing, Through Its Principal, Ujjawal Vihar, Baran Road Near Pragati School,kota.

----Respondents S.B. Civil Writ Petition No. 14862/2021 Habib Mohammad Son Of Shri Ismail Harsouri, Aged About 28 Years, Resident Of Village And Post Sarwar, District Ajmer (Raj.)

----Petitioner Versus

1. Rajasthan University Of Health Science, Kumbha Marg, Pratap Nagar, Sanganer, Jaipur (Raj.) Through Its Vice Chancellor.

2. Controller Of Examination, Rajasthan University Of Health Science, Kumbha Marg, Pratap Nagar, Sanganer, Jaipur (Raj.)

----Respondents S.B. Civil Writ Petition No. 14983/2021 Ravi Kumar Jyotishi S/o Shri Rajendra Prasad, Aged About 31 Years, R/o Post Dewan, Tehsil Shahpura, District Jaipur, Rajasthan.

                                             (6 of 10)             [CW-14454/2021]


                                                                   ----Petitioner
                                   Versus

1. The Rajasthan University Of Health Sciences, Jaipur Through Its Registrar, Sector -18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur (Raj.)

2. Controller Of Examination, Rajasthan University Of Health Sciences, Jaipur, Sector 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 15068/2021 Surender Kumar S/o Shri Gopal Ram, Aged About 30 Years, R/o Sidana House, Malviya Nagar Jaipur (Raj.). 302017

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18 Pratap Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15069/2021 Saurabh Kumar Sharma Son Of Shri Sitaram Sharma, Aged About 27 Years, Resident Of Village And Post Liwali Ki Dhani, Liwali, Tehsil Bamanwas, District Sawai Madhopur (Raj.)

----Petitioner Versus

1. Rajasthan University Of Health Science, Sector 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur-302033 Through Its Registrar.

2. Controller Of Examination, Post Basic B.sc. Nursing Final (Main) Exam, Rajasthan University Of Health Science, Sector 18, Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur-302033 Through Its Registrar.

----Respondents S.B. Civil Writ Petition No. 15266/2021 Sonu Khatwa S/o Shri Mool Chand Khatwa, Aged About 27 Years, R/o Village Jamdoli, Tehsil Newai, District Tonk (Raj.)

----Petitioner

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Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18, Pratap Nagar, Jaipur.

2. Controller Of Examinations, Rajasthan University Of Health Sciences, Sector 18, Pratap Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 15380/2021 Surendra Singh Surela Son Of Shri Shriram Surela, Aged About 28 Years, Resident Of Khohari, Teshil Bansoor, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Medical And Health Department, Govt. Secretariat, Jaipur (Raj.)

2. Registrar, R.u.h.s., College Of Nursing Science, Kumbha Marg, Pratap Nagar, Jaipur.

3. Principal, R.u.h.s., College Of Nursing Science, Kumbha Marg, Pratap Nagar, Jaipur.

4. Controller Of Examination, R.u.h.s., College Of Nursing Science, Kumbha Marg, Pratap Nagar, Jaipur.

----Respondents S.B. Civil Writ Petition No. 5263/2022 Pooja Kumari D/o Shri Ganga Ram, Aged About 27 Years, R/o House No. A-223, Gokalpuri, Dayalpur, North East, Delhi-110094

----Petitioner Versus

1. Rajasthan University Of Health Science, Through Its Registrar, Jaipur.

2. Medical And Technology Institute Of Nursing, Through Its Principal, Plot No.2, Lav Kush Nagar-1St, Tonk Phatak, Jaipur.

----Respondents S.B. Civil Writ Petition No. 5583/2022 Sikandra Khatik Son Of Shri Radhe Shyam Khatik, Aged About 27 Years, Resident Of D-80, Phase 3, Jhalana Doongri, Jaipur, 302004, Rajasthan.

                                               (8 of 10)              [CW-14454/2021]


                                                                     ----Petitioner
                                     Versus

1. Rajasthan University Of Health Sciences, Jaipur Through Its Registrar.

2. Balaji College Of Nursing, Bhilwara, Rajasthan Through Its Principal.

----Respondents S.B. Civil Writ Petition No. 5586/2022 Pintu Soyal Son Of Shri Jagdish Prasad Soyal, Aged About 29 Years, Resident Of Khatiyon Ka Mohalla, Soorwal, Sawai Madhopur 322027, Rajasthan.

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Jaipur Through Its Registrar.

2. Gulshan College Of Nursing, Sh 1, Adarsh Nagar, Sawai Madhopur 322001, Rajasthan Through Its Principal.

----Respondents S.B. Civil Writ Petition No. 5726/2022 Choudhary Kanaram Punaram S/o Punaram Ji, Aged About 27 Years, R/o Village Hemawas Tehsil And District- Pali, Rajasthan.

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Through Its Registrar, Sector-18, Kumbha Marg, Pratap Nagar, Jaipur, Rajasthan.

2. Sanjivini College Of Pharmaceutical Sciences, Through Its Principal, Opposite Vinodidni P.g. College, Khetri, District- Jhunjhunu (Raj.)

----Respondents S.B. Civil Writ Petition No. 6026/2022 Subhash Chand Sewada S/o Shri Sultan Ram, Aged About 29 Years, R/o Fethpura, Tehsil Dhod, District Sikar (Raj.)

----Petitioner Versus

1. Rajasthan University Of Health Sciences, Through Its Vice Chancellor, Sector 18 Pratap Nagar, Jaipur.

                                                (9 of 10)            [CW-14454/2021]


2.       Controller   Of    Examinations,           Rajasthan      University   Of

Health Sciences, Sector 18 Pratap Nagar, Jaipur.

----Respondents

For Petitioner(s) : Mr. Rajesh Kumar Parashar Mr. Manish Lawaniya Mr. N.K. Tiwari Mr. Dheeraj Kumar Palia Mr. Aamir Khan Mr. Vinod Kumar Sharma Mr. Brijesh Kumar Bhardwaj Mr. Tanveer Ahamad Mr. Bhrigu Sharma Mr. Deepak Chauhan Mrs. Sudesh Lawaniya Mr. Raj Kumar Kasana Mr. Raj Kumar Sharma Mr. Rajendra Sharma Ms. Komal Kumari Giri Mr. Hemant Kumar Mr. Akhilesh Kumar Pareek For Respondent(s) : Mr. S.K. Panwar Mr. Ravi Chirania, for the University

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

16/01/2023

Counsels for the parties are in agreement that the issue

involved in these writ petitions has already been considered and

decided by the Division Bench of this Court in the matter of

Rajasthan University of Health Sciences, Jaipur Vs. Mahesh Joshi &

Anr. (D.B. Special Appeal Writ No.772/2021) decided on

08.12.2022, wherein on 08.12.2022, the following order was

passed:-

"Heard.

These appeals arise out of an order passed by Learned Single Judge where the issue arose as to whether the students, who had completed more than 8 years, are entitled to be admitted in the examination in B. Pharmacy and B. Sc. (Nursing).

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Learned counsel for the parties have placed before us order dated 07.12.2021 passed by the Division Bench of this Court in Deepika Sharma Versus Rajasthan University of Health Sciences & Others (D.B. Special Appeal (Writ) No.1010/2021) as also order dated 11.11.2022 passed in Yogendra Versus Rajasthan University of Health Sciences & Others (D.B. Special Appeal (Writ) No.1188/2022 and batch of appeals). Having gone through the aforesaid two orders, we are of the view that the issue raised in these appeals is covered by the aforesaid orders placed before us by learned counsel for the respective parties. Accordingly, these appeals are allowed and the orders passed by the learned Single Judge are set aside and the writ petitions filed by the respondents are dismissed.

A copy of this order be placed on record of each connected appeal."

Since, the issue involved in these writ petitions has already

been considered and decided by the Division Bench of this Court

in the matter of Rajasthan University of Health Sciences (supra),

these writ petitions stand dismissed in view of the judgment

passed by the Division Bench of this Court in the matter of

Rajasthan University of Health Sciences (supra).

(INDERJEET SINGH),J

Upendra Pratap Singh /224-247