Lali Bano W/O Late Gulab Kha ... vs Smt Santra Devi W/O Shri Bansilal ...
2023 Latest Caselaw 509 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 10/2023

                                    Lali Bano W/o Late Gulab Kha Chobdar
                                                                                                       ----Appellant
                                                                        Versus
                                    Smt Santra Devi W/o Shri Bansilal Kumawat
                                                                                                     ----Respondent

For Appellant(s) : Mr. Amit Singh Shekhawat, Adv. For Respondent(s) : Mr. Naveen Dhuwan, Adv. for respondent No.1.

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

13/01/2023

Mr. Naveen Dhuwan, Adv. puts his appearance on caveat for

respondent No.1.

Call for the record.

List after four weeks.

Meanwhile, operation of the judgment and decree dated

10.11.2022 passed by Additional District Judge, Dantaramgarh,

Sikar in Civil Suit No.103/2019 (52/2016) shall remain stayed.

(NARENDRA SINGH DHADDHA),J

Jatin/32

Powered by TCPDF (www.tcpdf.org)