Smt. Jaidevi vs Shri Bhanwar Lal Mehra
2023 Latest Caselaw 441 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Writ Contempt No. 173/2021

Smt. Jaidevi

----Petitioner Versus Shri Bhanwar Lal Mehra

----Respondent

For Petitioner(s) : Mr. Niranjan Patel For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

10/01/2023

List the matter after two weeks, as prayed.

(VINIT KUMAR MATHUR),J 382-Praveen/-

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