Rajasthan High Court - Jodhpur
Prem Sukh Sharma vs State Of Rajasthan ... on 27 January, 2023
Bench: Pushpendra Singh Bhati
[2023/RJJD/002681]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 14462/2021
1. Prem Sukh Sharma S/o Shakambar Dutt Sharma, Aged
About 44 Years, Resident Of Talwara Jheel, Tehsil Tibbi,
District Hanumangarh, Rajasthan (Appointment Date
28.08.2009. Presently Working As Block Coordinator
Under Swachh Bharat Mission (Grameen), At Panchayat
Samiti, Tibbi, Zila Parishad Hanumangarh).
2. Sunil Kumar S/o Chaturbhuj, Aged About 35 Years,
Resident Of Ward No. 9, House No. 204, Tehsil And
District Hanumangarh, Rajasthan (Presently Working As
Block Coordinator Under Swachh Bharat Mission
(Grameen), At Panchayat Samiti, Hanumangarh, Zila
Parishad Hanumangarh).
3. Anil Kumar S/o Omprakash, Aged About 39 Years,
Resident Of Village Bolawali, Tehsil Sangariya, District
Hanumangarh, Rajasthan (Presently Working As Block
Coordinator Under Swachh Bharat Mission (Grameen), At
Panchayat Samiti, Sangariya, Zila Parishad
Hanumangarh).
4. Manoj Kumar S/o Puranmal Mudgal, Aged About 52 Years,
Resident Of Vpo Panditwali, Tehsil Pilibanga, District
Hanumangarh, Rajasthan (Presently Working As Block
Coordinator Under Swachh Bharat Mission (Grameen), At
Panchayat Samiti, Pilibanga, Zila Parishad Hanumangarh).
5. Vinod Kumar S/o Man Singh, Aged About 34 Years,
Resident Of Vpo Utradabas, Tehsil Bhadra, District
Hanumangarh, Rajasthan (Presently Working As Block
Coordinator Under Swachh Bharat Mission (Grameen), At
Panchayat Samiti, Bhadra, Zila Parishad Hanumangarh).
6. Madan Singh S/o Shri Pal Singh, Aged About 35 Years,
Resident Of Village Nahrana, Post Durjana, Tehsil Nohar,
District Hanumangarh, Rajasthan (Presently Working As
Block Coordinator Under Swachh Bharat Mission
(Grameen), At Panchayat Samiti, Nohar, Zila Parishad
Hanumangarh).
----Petitioners
Versus
1. State Of Rajasthan, Through The Chief Secretary,
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Government Of Rajasthan, Jaipur, Rajasthan.
2. Principal Secretary, Rural Development And Panchayati
Raj Department, Government Of Rajasthan, Jaipur,
Rajasthan.
3. Secretary, Ministry Of Rural Development, Department Of
Drinking Water And Sanitation, Government Of India, 8Th
Floor, Paryavaran Bhawan, Cgo Complex, Lodi Road, New
Delhi.
4. Director, Central Rural Sanitation Programme, Ministry Of
Rural Development, Department Of Drinking Water And
Sanitation, Government Of India, 12Th Floor, Paryavaran
Bhawan, Cgo Complex, Lodi Road, New Delhi.
5. The Director, Clean Indian Mission (Rural) (Swachh Bharat
Mission), Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur,
Rajasthan.
6. The District Collector, Hanumangarh, Rajasthan.
7. The Chief Executive Officer, Zila Parishad Hanumangarh,
Rajasthan.
8. The Block Development Officer, Tibbi, Zila Parishad
Hanumangarh, District Hanumangarh.
9. The Block Development Officer, Hanumangarh, Zila
Parishad Hanumangarh, District Hanumangarh.
10. The Block Development Officer, Sangariya, Zila Parishad
Hanumangarh, District Hanumangarh.
11. The Block Development Officer, Pilibanga, Zila Parishad
Hanumangarh, District Hanumangarh.
12. The Block Development Officer, Bhadra, Zila Parishad
Hanumangarh, District Hanumangarh.
13. The Block Development Officer, Nohar, Zila Parishad
Hanumangarh, District Hanumangarh.
----Respondents
Connected With
S.B. Civil Writ Petition No. 14478/2021
Pramod Swami S/o Bhani Ram Swami, Aged About 31 Years,
Resident Of House No. 135, I-Block, New Civil Lines,
Hanumangarh Junction, District Hanumangarh, Rajasthan
(Appointment Date 16.06.2014, Presently Working As M And E-
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Cum Mis Under Swachh Bharat Mission (Grameen), At Zila
Parishad Hanumangarh).
----Petitioner
Versus
1. State Of Rajasthan, Through The Chief Secretary,
Government Of Rajasthan, Jaipur, Rajasthan.
2. Principal Secretary, Rural Development And Panchayati
Raj Department, Government Of Rajasthan, Jaipur,
Rajasthan.
3. Secretary, Ministry Of Rural Development, Department Of
Drinking Water And Sanitation, Government Of India, 8Th
Floor, Paryavaran Bhawan, Cgo Complex, Lodi Road, New
Delhi.
4. Director, Central Rural Sanitation Programme, Ministry Of
Rural Development, Department Of Drinking Water And
Sanitation, Government Of India, 12Th Floor, Paryavaran
Bhawan, Cgo Complex, Lodi Road, New Delhi.
5. The Director, Clean Indian Mission (Rural) (Swachh Bharat
Mission), Rural Development And Panchayati Raj
Department, Government Of Rajasthan, Jaipur,
Rajasthan.
6. The District Collector, Hanumangarh, Rajasthan.
7. The Chief Executive Officer, Zila Parishad Hanumangarh,
Rajasthan.
----Respondents
For Petitioner(s) : Mr. Pawan Singh
For Respondent(s) : Mr. K.K. Bissa, AGC
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Judgment / Order
27/01/2023
Learned counsel for the petitioners submits that the relief
claimed by the petitioners have been partly allowed by the
respondents.
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On such submission, the present petitions are disposed of
with the liberty to the petitioners to move fresh petitions, in case,
need arises. All pending applications also stand disposed of.
(DR.PUSHPENDRA SINGH BHATI), J.
208-209 Zeeshan
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