Prahlad Meena vs State (2023/Rjjd/002241)
2023 Latest Caselaw 1054 Raj

[2023/RJJD/002241]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 4/2019

Prahlad Meena S/o Shri Raju Meena, Aged About 26 Years, By Caste Meena, Resident Of Bilakh Falla Goriamba, Rishabhdev Police Station, District Udaipur. (Lodged In Central Jail, Udaipur)

----Appellant Versus State, Through Pp

----Respondent

For Appellant(s) : Mr. Jagdish Bhadu For Respondent(s) : Mr. RR Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Order

25/01/2023

As per the office report, against the impugned judgment, the

appellant has already filed D.B. Criminal Appeal No.238/2018 and

the same has been admitted on 01.12.2018.

In view of the above, the present appeal is dismissed as not

maintainable.

(FARJAND ALI),J (VIJAY BISHNOI),J 39-mohit/-

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