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Smt Kaushalya And Ors vs State Of Raj And Ors
2023 Latest Caselaw 2498 Raj/2

Citation : 2023 Latest Caselaw 2498 Raj/2
Judgement Date : 28 February, 2023

Rajasthan High Court
Smt Kaushalya And Ors vs State Of Raj And Ors on 28 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 12362/2018

                                   Smt Kaushalya And Ors
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Raj And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Petitioner present in person For Respondent(s) : Mr. Sandeep Sharma for

through VC

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023 Petitioner present in person

through VC

List the matter after two weeks.

(GANESH RAM MEENA),J

Sharma NK/84

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