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Nemichand Son Of Girdhari vs The State Of Rajasthan Through Its ...
2023 Latest Caselaw 2496 Raj/2

Citation : 2023 Latest Caselaw 2496 Raj/2
Judgement Date : 28 February, 2023

Rajasthan High Court
Nemichand Son Of Girdhari vs The State Of Rajasthan Through Its ... on 28 February, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 24718/2018

                                   Nemichand Son Of Girdhari
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan Through Its Principal Secretary
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

The matter comes up on an application (IA No.1/2022) filed

by the applicant for early listing of the case.

In view of the issue involved in the writ petition and the

grounds mentioned in the application (IA No.1/2022), the same is

allowed.

List this matter on 24.03.2023.

(GANESH RAM MEENA),J

ARTI SHARMA /33

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