Smt Rashmi Sharma, Wife Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 2495 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Civil Writ Petition No. 26116/2018

                                   Smt Rashmi Sharma, Wife Of Shri Narendra Tiwari
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : None present

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

Issue fresh notice to unserved Respondent/s. Rule is made

returnable within four weeks.

(GANESH RAM MEENA),J

ARTI SHARMA /22

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