Aditya Vardhan Singh Son Of Shri ... vs Central Board Of Secondary ...
2023 Latest Caselaw 2452 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 9816/2021

                                   Aditya Vardhan Singh S/o Shri Jitendra Singh, Aged about 17
                                   years, minor through natural guardian mother Smt. Latika Singh
                                   W/o Shri Jitendra Singh, aged about 50 years, R/o Arazi 65/1,
                                   Hasanpur, Near L/488, L Secotr, Keshapuram, Kalyanpur, Kanpur
                                   U.P. at present address- Disha Delphi Public School, Sector-A,
                                   R.K. Puram, Kota (Raj.)
                                                                                                     ----Petitioner
                                                                      Versus
                                   1. Central Board of Secondary Education, Head office, PS 1-2,
                                   Institutional Area, IP Extn., Patparganj, Delhi- 1100092, through
                                   its Secretary.
                                   2. Controller of Examination, Head Office, PS 1-2, Institutional
                                   Area, IP Extn., Patparganj, Delhi- 1100092, through its
                                   Secretary.
                                   3. Regional officer, Central Board of Secondary Education,
                                   Regional Office, Todarmal Marg, Civil Lines, Ajmer (Raj.)
                                   4. Deputy Regional officer, central board of secondary education,
                                   regional office, Todarmal Marg, Civil Lines, Ajmer (Raj.).
                                   5. Principal, Disha Delphi Public School, Sector-A, R.K. Puram,
                                   kota (Raj.)
                                                                                                   ----Respondent

For Petitioner(s) : Smt. Latika Singh For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

28/02/2023

Smt. Latika Singh, mother of the petitioner-Aditya Vardhan

Singh is present in person before the Court. She submits that she

wants to withdraw the present writ petition.

Prayer of the petitioner is allowed.

Accordingly, present writ petition is dismissed as withdrawn.

(GANESH RAM MEENA),J

ARTI SHARMA /C-1

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